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P&H High Court Takes Suo Motu Cognizance of Noise Pollution Created by Marriages - (21 Nov 2018)

Punjab and Haryana High Court has taken suo motu cognizance of nuisance created by loud amplified music emanating from marriage palaces and private farmhouses in the states of Punjab and Haryana.

Tags : PUNJAB AND HARYANA HIGH COURT   NUISANCE IN MARRIAGES  

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