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SC Salms Uttar Pradesh Govt. Over Bad Roads Condition around Taj - (17 Nov 2015)

SC has slammed UP Govt. and said, "Taj Mahal was built in 17th century by hands, hammer and chisel. But your government can't build a proper road with modern tools,". The court also asked authorities to consider relocating of a cremation ground to protect Taj from being damaged by smoke emanation.

Tags : SC  UP GOVT.   TAJ MAHAL  

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