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Muzaffarpur Shelter Rape Case: Former Min Manju Verma Arrives in Auto to Surrender, Faints in Court - (20 Nov 2018)

Manju Verma reached the court of the Additional Chief Judicial Magistrate Prabhat Trivedi in an auto rickshaw. She fainted as soon as she entered the court premises along with a few aides.

Tags : COURT  

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