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Salary can't be Withheld for Not Linking Bank Account with Aadhaar: Bombay High Court - (20 Nov 2018)

Bombay High Court has questioned centre's decision of withholding salary of a port trust employee since 2016 on the grounds that he had not linked his salary account with his Aadhaar.

Tags : BOMBAY HIGH COURT   AADHAAR CARD   SALARY  

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