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Supreme Court Dismisses Dalmia Petition Challenging NCLAT Order on Binani Cement - (20 Nov 2018)

Supreme Court has dismissed Dalmia Bharat’s plea challenging National Company Law Appellate Tribunal’s order allowing UltraTech Cement to acquire bankrupt Binani Cement.

Tags : SUPREME COURT   BINANI CEMENT   ULTRATECH   NCLAT  

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