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Delhi HC Stays Conferment of DU’s Medal, Prof Savitri Sinha Padak in Convocation - (20 Nov 2018)

Delhi High Court has put an ad-interim stay on conferment of University Medal, Prof Savitri Sinha Smriti Swarna Padak, and also Maithili Sharan Gupta Puraskar, during the 95th annual convocation ceremony.

Tags : DELHI HIGH COURT   DELHI UNIVERSITY   MEDALS  

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