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Supreme Court Rejects PILs Seeking Registration of FIRs Based on ‘MeToo’ Revelations - (20 Nov 2018)

Supreme Court has refused to entertain PILs filed by two lawyers seeking registration of FIRs based on allegations of sexual misconduct and assault leveled by women across various sectors during the 'MeToo' movement.

Tags : SUPREME COURT   METOO  

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