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Orissa HC Rejects Plea Seeking Judicial Action over Leaving of Cuttack from Smart City Scheme - (17 Nov 2015)

Orissa High Court has rejected plea seeking judicial intervention alleging that millennium city of Cuttack was left out from Central Government-sponsored scheme of ‘Smart City’ in a discriminatory manner.

Tags : ORISSA HIGH COURT   CUTTACK   SMART CITY SCHEME  

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