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Malegaon Blast Case: SC Asks Bombay HC to Deal with Purohit's Plea - (19 Nov 2018)

A special court on November 2 had commenced the formal trial against Purohit, Sadhvi Pragya Singh Thakur and five other accused after framing of charges under various penal law in the Malegaon blast case.

Tags : COURT   SC  

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