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2002 Post-Gujarat Riots: SC Defers Hearing on Zakia Jafri's Plea Till Nov 26 - (19 Nov 2018)

At the outset, senior Advocate Mukul Rohatgi appearing for SIT said Zakia's plea was not maintainable and social activist Teesta Seetalvad cannot be the second petitioner in the case.

Tags : SC  

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