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CBI Feud Turns Murkier as Officer Drags Names of NSA Ajit Doval, Union Minister - (19 Nov 2018)

Senior officer MK Sinha who was probing the FIR against Asthana, the CBI's number 2, and important cases like the PNB scam involving Nirav Modi, made a litany of sensational allegations in his petition before the Supreme Court that sought urgent hearing for quashing his transfer to Nagpur.

Tags : COURT   SUPREME COURT  

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