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NGT Imposes Rs 1L Fine on DPCC for Submitting Report Based on 'Hearsay' - (19 Nov 2018)

National Green Tribunal has imposed a fine of Rs. 1 lakh on the Delhi Pollution Control Committee (DPCC) for submitting a report based on "hearsay" without verification on burning of tyres and illegal denting and painting shops in northeast Delhi.

Tags : NGT   DPCC  

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