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Sajjan Kumar Instigated Mob to Kill Sikhs in 1984 Riots, Victim Tells Court - (16 Nov 2018)

Deposing as a prosecution witness, Cham Kaur told the court that she had seen Kumar allegedly addressing the crowd in national capital's Sultanpuri area in 1984 that Sikhs had killed "our mother" and instigated the mob to kill them.

Tags : COURT  

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