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UK High Court Quashes Lower Court's Order Against Extraditing Bookie Sanjeev Chawla to India - (16 Nov 2018)

The High Court ruled that it is convinced with the assurances provided by the Indian government regarding the safety of prison conditions in New Delhi's Tihar jail as it quashed the lower court's order against extraditing the 50-year-old.

Tags : COURT   HIGH COURT  

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