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CBI vs CBI: Supreme Court to Decide Alok Verma's Fate Today, All Eyes on Sealed Vigilance Report - (16 Nov 2018)

The bench is also likely to consider the report of acting CBI director M Nageswara Rao also filed in a sealed cover in the court with regard to the decisions taken by him from October 23-26.

Tags : COURT   SUPREME COURT  

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