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NGT Directs Centre to Deposit Rs. 10 Crore in 3 Weeks - (16 Nov 2018)

National Green Tribunal has directed the Ministry of Environment, Forests and Climate Change to ensure that an amount of Rs 10 crore, which is the central government contribution towards remediation of polluted Kuzhikandam thodu at Eloor, is deposited with the state government within three weeks.

Tags : NGT   KUZHIKANDAM THODU  

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