Manipur HC: State Establishments Must Record Transgender Person’s New Name & Gender in Documents  ||  Delhi HC: Failure to Frame Counter Claim Despite Pleadings is Patently Illegal  ||  Mumbai Commission Holds Reliance Retail Liable for Defective AC Replacement Failure  ||  SC Orders ASI to Supervise Repair of Mehrauli’s Ancient Dargahs  ||  SC Reprimands Bihar IPS Officer for Affidavit Supporting Murder Convict  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  Supreme Court Orders Haridwar Collector Inquiry into Maa Chandi Devi Trust  ||  SC Recommends Statutory Appeal Against DJ’s Compensation Orders  ||  SC Dismisses Petition Challenging 2024 Maharashtra Assembly Elections Over Bogus Voting    

BJP Leader Assaults 1984 Anti-Sikh Riots Convict in Court, Says Sikhs Still Awaiting Justice - (16 Nov 2018)

BJP MLA Manjinder Singh Sirsa slapped one of the convicts in Patiala House Court, moments after a court reserved its order on the quantum of punishment to be awarded to two people for killing two men.

Tags : COURT  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved