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Public Procurement Bill reinvigorated for 2015 - (16 Nov 2015)

Administrative

The Central Government is set to re-introduce the Public Procurement Bill, 2012 to Parliament, albeit with a few changes. Earlier in the year, the Ministry of Finance had invited comments and feedback on the Bill, 2012. A key change forecast is the removal of the Rs. 50 lakh limit below which the legislation would be inapplicable. Another is the provision of a stronger grievance redressal mechanism. The Bill, 2012 can be READ HERE.

Tags : PUBLIC PROCUREMENT   BILL   2015  

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