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Uttarakhand High Court Criticises State’s Arrangement to Employ Ex-Servicemen - (15 Nov 2018)

Uttarakhand High Court has criticised state over recruitment of ex-servicemen and their dependants and also others through Uttarakhand Purvsanik Kalyan Limited (UPNL), in various government departments.

Tags : UTTARAKHAND HIGH COURT   EX-SERVICEMEN   UTTARAKHAND PURVSANIK KALYAN LIMITED  

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