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NGT Directs CPCB to Furnish Report on 51,837 Industries in Delhi - (15 Nov 2018)

National Green Tribunal has directed Central Pollution Control Board (CPCB) to submit action taken report within a month on the status of 51,837 industries in the national capital which are running in residential areas without requisite approvals.

Tags : NGT   CPCB   INDUSTRIES   DELHI  

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