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Delhi High Court Acquits Man from Charge of Raping 7 Year Old HIV Positive Boy - (15 Nov 2018)

Delhi High Court has acquitted a security guard of a children's home of the charge of repeatedly raping a seven-year-old HIV positive orphan, observing that the situation remained a "classic, and unsolved locked room mystery".

Tags : DELHI HIGH COURT   HIV POSITIVE BOY   RAPE  

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