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Delhi High Court Extends Interim Protection to Rakesh Asthana Till November 28 - (15 Nov 2018)

Delhi High Court has extended till November 28 the interim protection from arrest granted to CBI special director Rakesh Asthana, who has sought the quashing of an FIR against him in a bribery case.

Tags : DELHI HIGH COURT   RAKESH ASTHANA  

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