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RBI, Centre Inch Closer to Resolving Differences Ahead of Board Meeting: Sources - (15 Nov 2018)

While the rift is far from healed, the sources said enough progress had been made to avoid acrimony at a board meeting of the RBI next Monday. The threat that RBI Governor Urjit Patel would quit, as reported by some newspapers last week, is also thought to be off the table for now, they said.

Tags : RBI  

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