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Delhi HC Dismisses Daati Maharaj’s Review Petition, Rape Charges to Be Investigated by CBI - (14 Nov 2018)

A bench of Chief Justice of Delhi High Court Rajendra Menon and Justice Kameshwar Rao transferred the case looking into the improper and biased investigation by the authorities. Also, the court had said that the trial court in the meanwhile can go on with the case.

Tags : COURT   HIGH COURT  

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