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CCI Finds Indian Railways to be Abusing Dominance, Orders Investigation - (14 Nov 2018)

Competition Commission of India has made finding that practice of Railways to round off base price to next higher multiple of 5 for tickets booked online through IRCTC portal amounts to abuse of dominant position and has ordered Director General to investigate into matter and submit a report within 60 days.

Tags : CCI   INDIAN RAILWAYS  

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