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Madras High Court Stays NGT Penalty on Tamil Nadu Government - (14 Nov 2018)

Madras High Court has stayed Rs. 2-crore penalty imposed by the National Green Tribunal on the Tamil Nadu Public Works Department for failing to initiate appropriate pre-monsoon preparation work in Chennai, particularly for the Buckingham Canal.

Tags : MADRAS HIGH COURT   NGT   PRE-MONSSON PREPARATIONS  

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