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Pahlaj Nihalani’s Plea Against Censor Board Cuts Rejected by Bombay High Court - (14 Nov 2018)

Bombay High Court has rejected former Central Board of Film Certification chief Pahlaj Nihalani’s plea against the panel’s decision to order 20 cuts in his film Rangeela Raja.

Tags : BOMBAY HIGH COURT   PAHALAJ NIHALANI  

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