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Allahabad High Court Dismisses PIL Challenging Renaming of Allahabad as Prayagraj - (14 Nov 2018)

Allahabad High Court has dismissed a PIL challenging the renaming of Allahabad as Prayagraj, saying the petitioner should first approach Uttar Pradesh government with the grievance.

Tags : ALLAHABAD HIGH COURT   PRAYAGRAJ   ALLAHABAD  

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