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Delhi HC Asks UIDAI to Explain Why Aadhaar Data can’t be Used to Identify Unclaimed Bodies - (14 Nov 2018)

Delhi High Court has asked the Unique Identification Authority of India (UIDAI) to explain its reasons for rejecting the idea of matching the fingerprints of unidentified bodies with the biometric database.

Tags : DELHI HIGH COURT   AADHAAR  

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