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Dates for Winter Session of Parliament announced - (09 Nov 2015)

MANU/PIBU/1522/2015

Miscellaneous

The Cabinet Committee on Parliamentary Affairs recommended convening the Winter Session of Parliament from 26 November to 23 December 2015. The first two days of the Session are likely to be special sittings of both Houses of Parliament to discuss ‘Commitment to the Constitution’ as part of Anniversary Celebrations for Dr. Ambedkar.

Tags : PARLIAMENT   WINTER SESSION   2015  

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