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Sabarimala Tantri Welcomes Supreme Court Decision - (14 Nov 2018)

Reacting to the Constitution bench's decision to hear a batch of 50 petitions in the open court, Tantri Kandararu Rajeevaru said today's outcome was due to the blessings of Lord Ayyappa, the presiding deity of the hill shrine.

Tags : COURT   SUPREME COURT  

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