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SC to Hear Zakia Jafri’s Plea Challenging Modi’s Acquittal in 2002 Gujarat Riots - (14 Nov 2018)

The Supreme Court bench comprising Justices A M Khanwilkar and Deepak Gupta said the matter will be heard on November 19 as the bench has not gone through the petition in detail.

Tags : COURT   SUPREME COURT  

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