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Defence Ministry Launches Army Cloud, Data Centre and Digi-Locker for the Indian Army- (Ministry of Defence) (09 Nov 2015)

MANU/PIBU/1519/2015

Defence

The Ministry of Defence inaugurated a facility under ‘Army Cloud’, which includes a Central Data Centre, a Near Line Data Centre, both in Delhi and a Disaster Recovery site for back up of its critical data. With its new ‘cloud’ services, it is hoped that automation in the army will increase and cyber security will also stand boosted.

Tags : ARMY   CLOUD   CYBER SECURITY  

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