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'Avoid Eye Contact, Don't Tease Them': Lok Sabha Secretariat's Dos and Don'ts to Battle Monkey Menace - (13 Nov 2018)

In 2012, monkey menace had become rampant at the Tis Hazari court too, due to people feeding the animals in the complex. The rampaging simians had damaged court documents and even chewed on the electricity cables.

Tags : COURT  

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