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Delhi High Court Extends DU’s Deadline to Probe Ankiv Baisoya Marksheet - (13 Nov 2018)

Delhi High Court has extended Delhi University’s deadline to probe the alleged fake marksheet of DU Students’ Union (DUSU) president Ankiv Baisoya till November 20, as the university was unable to complete its probe by November 12.

Tags : DELHI HIGH COURT   DELHI UNIVERSITY   ANKIV BASOYA  

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