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Uttarakhand High Court Asks Government to Improve Overall Conditions of Journalists - (13 Nov 2018)

Uttarakhand High Court has passed the directions for improving the conditions of service of journalists while noting that journalists/reporters/ correspondents were not getting wages as notified by the Central Government on 11 November 2011 and pension paid to the senior journalists was also meager.

Tags : UTTARAKHAND HIGH COURT   CONDITIONS OF JOURNALISTS  

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