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Sabarimala a ‘Secular Temple’, Can’t Restrict Entry of Non-Hindus: Kerala Govt to High Court - (13 Nov 2018)

The government pointed out that en route to Sabarimala at Erumeli, there is a mosque 'Vavar Palli', where all Ayyappa devotees, irrespective of caste and religion traditionally offer prayers and only then proceed towards Sabarimala.

Tags : HIGH COURT  

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