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Madras HC Dismisses Maran Brothers' Plea in Telephone Exchange Case - (12 Nov 2018)

Madras High Court has dismissed the petitions of former union telecom minister Dayanidhi Maran, his brother Kalanidhi Maran and other accused in the 'illegal' telephone exchange case, seeking quashing of charges framed by a CBI court against them.

Tags : MADRAS HIGH COURT   MARAN BROTHERS  

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