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Madras High Court Allows Couple to Enter into Wedlock, After Hearing it Through Skype - (16 Nov 2015)

Madras High Court after hearing marriage case through Skype, has directed district police to provide protection as the marriage party apprehended trouble with a section of local villagers objecting to the conduct of the wedding in the church.

Tags : MADRAS HIGH COURT   HEARING THROUGH SKYPE  

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