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Sabarimala Row: 500+ Women Between Ages of 10 and 50 Register on Kerala Police Portal - (09 Nov 2018)

The Kerala Police had started the portal a few years ago as a virtual queue system and to maintain records of the people entering the temple, which is now at the Centre of a violent stalemate after the Supreme Court allowed the entry of women of menstruating ages.

Tags : COURT   SUPREME COURT  

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