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Govt Denies Seeking Rs 3.6 Lakh Crore from RBI, Chidambaram Questions Intent Behind 'Jargon' - (09 Nov 2018)

"Lot of misinformed speculation is going around in media. Government's fiscal math is completely on track. There is no proposal to ask RBI to transfer Rs 3.6 or 1 lakh crore, as speculated," Economic Affairs Secretary Subhash Chandra Garg tweeted.

Tags : RBI  

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