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Facing Arrest, Former Bihar Minister Manju Verma Pleads With Court Not to Declare Her Absconder - (07 Nov 2018)

Verma had to resign as the social welfare minister from the Nitish Kumar Cabinet in August after reports suggested "close links" between her husband Chandrashekhar Verma and prime accused Brajesh Thakur in the Muzaffarpur shelter home scandal.

Tags : COURT  

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