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Dumping of Muck into Bhagirathi: NGT Directs NHIDCL to Deposit Rs. 2 Crore with CPCB - (06 Nov 2018)

National Green Tribunal (NGT) has directed state-run NHIDCL to deposit a sum of Rs. 2 crore with the Central Pollution Control Board for environment restoration after it found that the company was dumping muck into the Bhagirathi river in Uttarakhand.

Tags : NGT   BHAGIRATHI  

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