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NGT Slams Authorities Over Encroachments in Govardhan - (06 Nov 2018)

National Green Tribunal has rapped Uttar Pradesh authorities over their failure to remove encroachments from forest land in the pilgrimage town of Govardhan in Mathura district and directed senior officers of various departments to appear before it to inform about the work done by them.

Tags : NGT   GOVARDHAN  

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