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Bombay High Court Rejects Plea to Stay Construction of Chhatrapati Shivaji Statue - (05 Nov 2018)

Bombay High Court has refused to stay construction of the proposed Chhatrapati Shivaji Maharaj Memorial and observed that the project is a policy decision taken by the state.

Tags : BOMBAY HIGH COURT   CHHATRAPATI SHIVAJI STATUE  

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