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Cabinet approves Agreement between India and Morocco on Mutual Legal Assistance in Criminal Matters- (Press Information Bureau) (01 Nov 2018)

MANU/PIBU/1497/2018

Criminal

The Union Cabinet chaired by Prime Minister Shri Narendra Modi has approved the Agreement between India and Morocco on Mutual Legal Assistance in Criminal Matters.

Benefits:

The Agreement will provide a broad legal framework for bilateral cooperation between India and Morocco in investigation and prosecution of crime, tracing, restraint, forfeiture or confiscation or proceeds and instruments of crime. It aims to increase effectiveness in investigation and prosecution of crime, and in providing the necessary peaceful ambience which is a pre-requisite for the development of society as a whole. It will further be instrumental in gaining better inputs and insights in the modus operandi of organized criminals and terrorists, which in turn can be used to fine-tune policy decisions in the field of Internal Security.

Tags : AGREEMENT   LEGAL ASSISTANCE   CRIMINAL MATTERS  

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