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Delhi High Court Tells Darveys.com to Sell Genuine - (05 Nov 2018)

Delhi High Court has directed India-based e-commerce site Darveys.com to make sure that each item put up for sale on its site is genuine after a suit of trademark infringement was filed by luxury brand Christian Louboutin claiming the website was selling “impaired” or “counterfeit” goods in its name.

Tags : DELHI HIGH COURT   DARVEYS.COM  

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