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Allahabad High Court Asks if CCTV Cameras are Installed in Uttar Pradesh Police Stations - (05 Nov 2018)

Allahabad High Court has asked the Uttar Pradesh Government if it has installed CCTV cameras to monitor police stations in the state and how personnel behave with visitors and victims.

Tags : ALLAHABAD HIGH COURT   UTTAR PRADESH POLICE STATIONS  

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