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SC Allows ‘Antim Darshan’ of Ganga Campaigner Late Swami Sanand - (05 Nov 2018)

Supreme Court has allowed followers of Late Swami Sanand, a spiritual leader cum environmentalist, who had expired while on his fast unto death to save Ganga, to have ‘Antim Darshan’ in the AIIMS Hospital premises for ten sundays.

Tags : SUPREME COURT   SWAMI SANAND  

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