SC Issues Notice to IndiGo on Customs & GST Plea Against IGST Exemption Ruling  ||  SC Quashes Money Laundering Case Against JSW Steel over Obulapuram Dealings  ||  SC: Public Possession Key for Valid Oral Gift under Mohammedan Law; No Mutation Raises Doubt  ||  SC: Tender Condition Limiting Past Supply to One State is Irrational, Violates Art 19(1)(g)  ||  CCI Rejects Abuse of Dominance Claim Against Google Over Play Store Ban  ||  Bombay HC: IBC Proceedings Don't Bar Criminal Case under NI Act Against Directors  ||  Delhi HC: Non-Teaching Directors at IGNOU Can't Claim Higher Superannuation Age  ||  Supreme Court Dismisses Plea for Probe Against Kerala CM in CMRL Case  ||  Supreme Court Rejects Senthil Balaji’s Plea Calling it ‘Misconceived’  ||  Bombay HC: FIR Registration or DRT Proceedings Don't Bar Arbitration Reference    

Uttrakhand High Court Stays Arrest of Umesh Kumar’s Associates - (03 Nov 2018)

Uttarakhand High Court has stayed the arrest of Praveen Sahni and Saurabh Sahni, two associates of Samachar Plus CEO Umesh Sharma who is currently in judicial custody.

Tags : UTTARAKHAND HIGH COURT   UMESH KUMAR’S ASSOCIATES  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved